Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7A in The Board's Excise Rules, 1965 7A. [ [Inserted vide Orissa Gazette Part III-A/14.2.1975.] - No country spirit other than distillery liquor shall be sold in any area or areas which the Board may notify from time to time to be distillery area.]
