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[Cites 0, Cited by 0] [Section 1034] [Entire Act]

Bengal Presidency - Subsection

Section 1034(a) in Police Regulations, Bengal , 1943

(a)To each police hospital a constable will be attached as Diet Sarkar. His chief duty will be to keep up under the medical officer's orders register A (B. P. Form No. 197) and he will fill in columns 1 to 6 of Form B (B. P. Form No. 198).