Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(3) in Rajasthan Police Subordinate Service Rules, 1989 (3)The Promotion Cadre Course examination shall be conducted by such Board as may be constituted by the Director General-cum-INspector General of Police for the purpose.
