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State of Kerala - Section

Section 152 in Kerala Factories Rules, 1957

152. Packing, storage and transport of chemicals.

- Chemicals shall be packed and stored in containers suitable for the purpose of adequate strength for storage or transport. All such containers shall be suitably labelled so that they will be stored and transported in such a manner as to ensure that, in the event of a spillage, they will neither produce a reacting mixture, nor cause the development of toxic or fire risks in contact with other products in its vicinity, or with walls, floors, or dust thereon.