Supreme Court - Daily Orders
The Commissioner Of Income Tax-Iv vs Symantec Software India (P) Ltd. on 26 October, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.27 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)..CC No(s).11865/2015
(Arising out of impugned final judgment and order dated 12/12/2014
in ITA No. 1534/2012 passed by the High Court of Bombay)
THE COMMISSIONER OF INCOME TAX-IV Petitioner(s)
VERSUS
SYMANTEC SOFTWARE INDIA (P) LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 26/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Mukul Rohatgi, Attorney General
Mr. Preetesh Kapur, Adv.
Ms. Sadhana Sandhu, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. Porus F. Kaka, Sr. Adv.
Mr. Manish Kanth, aDv.
Mr. Rustom B. Hathikhanawala,Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed on behalf of the petitioner, list the matter after two weeks finally.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.10.27 08:41:44 IST Reason: