Allahabad High Court
Om Prakash Shukla vs Union Of India & Others on 8 January, 2010
Author: R.K. Agrawal
Bench: R.K. Agrawal
Court No. - 32 Case :- SPECIAL APPEAL No. - 757 of 1998 Petitioner :- Om Prakash Shukla Respondent :- Union Of India & Others Petitioner Counsel :- V.D. Ojha Respondent Counsel :- Govind Saran Hon'ble R.K. Agrawal,J.
Hon'ble Satya Poot Mehrotra,J.
Heard learned counsel for the parties. Cause shown is sufficient. The order dated 28.11.2007 dismissing the Special Appeal for want of prosecution is recalled and the Appeal is restored to its original number.
List before appropriate Bench. It shall not be treated as tied-up or part heard with this Bench.
Order Date :- 8.1.2010 safi