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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Bombay Presidency - Subsection

Section 14(c) in The Bombay Agricultural Debtors Relief Rules, 1947

(c)The statement of accounts shall be furnished to the debtor by registered post and an acknowledgement obtained thereof at the cost of the authorised person.
(iv)Rate and calculation of interest. -