Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act] State of Bihar - Subsection Section 53(2)(i) in The Nalanda Open University Act, 1995 (i)of having his services lent to the University and remaining at any time, liable to recall to the service of the Government at the option of the Government concerned; or