Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 31] [Entire Act] State of Maharashtra - Section Section 1 in The Maharashtra Municipal Corporations Act, 1949 1. Short title, extent and commencement. - (1) This Act may be called the [The Maharashtra Municipal Corporations Act] [(2) It extends to the areas of Municipal Corporation constituted or deemed to be constituted under the Act.](3)[* * * * *]
