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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(k) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2019

(k)"Form" means an application form for obtaining registration as foreign portfolio investor as notified by the Government of India or as specified by the Board;