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Madhya Pradesh High Court

Rajesh Mali vs The State Of Madhya Pradesh on 8 September, 2022

Author: Sunita Yadav

Bench: Sunita Yadav

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 3389 of 2022 (RAJESH MALI Vs THE STATE OF MADHYA PRADESH) Dated : 08-09-2022 Shri Avadhesh Parashar, learned counsel for the appellant.

Shri P. Tanwar, learned Panel Lawyer for State. Let record of the court below be requisitioned. List the case after one week.

(SUNITA YADAV) JUDGE vpn VIPIN KUMAR AGRAHARI 2022.09.09 VALSALA VASUDEVAN 2018.10.26 15:14:29 -07'00' 16:15:10 +05'30'