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State of Assam - Section

Section 206 in Instructions Relating to Liquor

206. Form of security.

- Each officer will execute a security bond in Excise Form No. 12 of Schedule XXXI (Section V-Miscellaneous). Officers are required to give it in Government Promissory Notes or in the form of Post Office Savings Bank deposits. The latter shall be pledged to the Deputy Commissioner. In either case, officers are required to execute bonds in the form referred to above.