Manipur High Court
Paonam Brojen Singh vs Moirangthem Hemanta Singh & Anr on 5 July, 2022
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
Digitally signed by LAISHRAM
LAISHRAM DHAKESHORI DEVI
DHAKESHORI DEVI Date: 2022.07.05 15:02:03 Item No. 35
+05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
EL.Recr.Pet. No. 11 of 2022
Paonam Brojen Singh ...Petitioner/s
Vs.
Moirangthem Hemanta Singh & anr. ...Respondent/s
B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 05-07-2022 Heard Mr. S. Gunabanta, learned counsel appearing for the petitioner.
Issue notice returnable within three weeks. Mr. M. Hemchandra, learned senior counsel assisted by Md. Juno Rahaman, learned counsel entered appearance and accept notice on behalf of respondent No. 1.
Registry is directed to furnish a copy of the recrimination petition to Md. Juno Rahaman and to take steps for service of notice upon the respondent No. 2 by registered post with A/D. Steps should be taken within one week.
List this case again on 26-07-2022.
JUDGE Dhakeshori