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Manipur High Court

Paonam Brojen Singh vs Moirangthem Hemanta Singh & Anr on 5 July, 2022

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

                      Digitally signed by LAISHRAM
LAISHRAM        DHAKESHORI DEVI
DHAKESHORI DEVI Date: 2022.07.05 15:02:03                                                       Item No. 35
                +05'30'


                                                     IN THE HIGH COURT OF MANIPUR
                                                                AT IMPHAL

                         EL.Recr.Pet. No. 11 of 2022
                         Paonam Brojen Singh                                            ...Petitioner/s
                                     Vs.
                         Moirangthem Hemanta Singh & anr.                              ...Respondent/s

B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 05-07-2022 Heard Mr. S. Gunabanta, learned counsel appearing for the petitioner.

Issue notice returnable within three weeks. Mr. M. Hemchandra, learned senior counsel assisted by Md. Juno Rahaman, learned counsel entered appearance and accept notice on behalf of respondent No. 1.

Registry is directed to furnish a copy of the recrimination petition to Md. Juno Rahaman and to take steps for service of notice upon the respondent No. 2 by registered post with A/D. Steps should be taken within one week.

List this case again on 26-07-2022.

JUDGE Dhakeshori