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State of Uttar Pradesh - Section

Section 25 in The U.P. Economizer Rules, 1959

25. Form of appeal.

- A petition of appeal shall be accompanied by the original order, notice or report appealed against, or by a certified copy thereof or where no such order, notice or report has been made in writing, by a clear statement of the facts appealed against the grounds of appeal and section under which the appeal is made.