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[Cites 0, Cited by 0] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(1) in The Aircraft Rules, 1937

(1)The candidate who applies for the licence, its renewal, validation and ratings or the issue of duplicate licence and for the test and examination for such licence and ratings shall pay the following fees, namely-
(i) fortests and examination for licence and ratings :Rs. 500/-per paper
(ii) forissue of a Student Air Traffic Controller's Licence :Rs.1,000/-
(iii) forrenewal of a Student Air Traffic Controller's Licence :Rs.500/-
(iv) forissue or validation of a licence other than Student Air TrafficController's Licence or endorsement of a rating :Rs.5,000/-
(v) forrenewal of a licence other thanStudentAir Traffic Controller's Licence or a rating :Rs.2,500/-
(vi) forissue of duplicate Student Air Traffic Controller's Licence :Rs.250/-
(vii) forissue of duplicate licence other than Student Air TrafficController's Licence. :Rs.500/-
(viii) forIssue of duplicate result sheet of examination :Rs.500/-