Supreme Court - Daily Orders
Commissioner Of Customs Central Excise ... vs M/S Ramalingam Construction Co. (P) ... on 1 February, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.12 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 6104/2019
COMMISSIONER OF CUSTOMS CENTRAL EXCISE
AND SERVICE TAX Appellant(s)
VERSUS
M/S RAMALINGAM CONSTRUCTION CO. (P) LTD.
THROUGH DIRECTOR Respondent(s)
(IA No. 46562/2019 - CONDONATION OF DELAY IN FILING APPEAL AND IA
No. 46564/2019 - STAY APPLICATION)
Date : 01-02-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Rupesh Kumar, Sr. Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Gautam Bhardwaj, Adv.
Mr. Chaitanyya Chaudhuri, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Prahlad Singh, Adv.
Mr. Navanjay Mahapatra, Adv.
For Respondent(s) Mr. S. Muthu Venkataraman, Adv.
Mr. V. Chandrashekara Bharathi, Adv.
Mr. Amritha Chandramouli, Adv.
Mr. Rajeev Mishra, Adv.
Mr. Sanand Ramakrishnan, AOR
Mr. Madan Mohan Bora, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List for hearing on 7th May, 2024.
(ASHISH KONDLE) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHISH KONDLE Date: 2024.02.03 13:05:57 IST Reason: