Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(30) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(30)He/She shall draw timely attention of Mukhiya towards his duties provided in Section 17 of the Act.