Karnataka High Court
Sri V R Nagaraj vs The State Of Karnataka on 9 October, 2013
Author: N Kumar
Bench: N Kumar
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 9TH DAY OF OCTOBER 2013
PRESENT
THE HON'BLE MR.JUSTICE N KUMAR
AND
THE HON'BLE MR.JUSTICE V.SURI APPA RAO
WRIT PETITION NO.22089 /2013 (S-KAT)
BETWEEN:
1. SRI V.R.NAGARAJ,
S/o LATE RAMEGOWDA,
AGED ABOUT 46 YEARS,
R/o No.240, "DODDAIAH NILAYA"
1ST "A" MAIN ROAD, SHIVANAHALLY,
RAJAJINAGAR, BANGALORE - 560010.
2. SMT. MANJULA DEVI,
W/o BRIJESH,
AGED ABOUT 44 YEARS,
OCC: TEACHER, PRIVATE SCHOOL,
R/o No.114, 2ND MAIN ROAD,
RAMACHANDRAPURA,
BANGALORE - 560021.
3. SMT. M.R.GAYATHRAMMA,
W/o T.S.RAMAMURTHY,
AGED ABOUT 50 YEARS,
OCC: TEACHER IN PRIVATE SCHOOL,
R/o No.109, 38/12, 2ND MAIN ROAD,
SHIVANAGAR, BANGALORE - 560010.
2
4. SMT D.NIRMALAKUMAR,
D/o LATE A.P.DEVADAS,
AGED ABOUT 54 YEARS,
OCC: TEACHER IN PRIVATE SCHOOL,
R/o No.465, 1ST MAIN, 7TH CROSS,
"MAHIME RANGA NILAYA",
GOKUL 1ST STAGE, 2ND PHASE,
YESHWANTHPURA, BANGALORE - 560022.
5. SRI JINESH INDRA,
S/o PADMARAJA INDRA,
AGED ABOUT 44 YEARS,
OCC: CLERK CO-OPERATIVE SOCIETY,
R/o No.148, "ARAHANTH"
3RD MAIN ROAD, K.S.R.T.C.
LAYOUT, J.P.NAGAR, II PHASE,
BANGALORE - 560078. ...PETITIONERS
(BY SRI SHANKAR S.BHAT, ADV.)
AND:
1. THE STATE OF KARNATAKA,
REP. BY ITS CHIEF SECRETARY
TO GOVERNMENT, M.S.BUILDING,
BANGALORE - 560001.
2. THE COMMISSIONER,
DEPARTMENT OF PUBLIC INSTRUCTIONS,
NRUPATUNGA ROAD,
BANGALORE - 560001.
3. THE DIRECTOR,
DEPARTMENT OF EMPLOYMENT AND TRAINING,
No.9/1, PRASANNA COMPLEX,
P.KALINGA RAO ROAD,
BANGALORE - 560027.
4. OFFICE OF ASSISTANT DIRECTOR,
SUB-REGIONAL EMPLOYMENT EXCHANGE,
3
GOVERNMENT ITI PREMISES,
HOSUR ROAD, BANGALORE - 560029.
5. OFFICE OF DEPUTY DIRECTOR OF
PUBLIC INSTRUCTIONS,
OFFICE OF DEPUTY DIRECTOR
OF PUBLIC INSTRUCTIONS,
BANGALORE RURAL DISTRICT,
KEMPEGOWDA ROAD,
OPP: KAVERI BHAVAN,
BANGALORE - 560002.
6. SRI NAVEEN KUMAR,
GLPS SRINIVASAPURA,
CHANNAPATNA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.25440/97)
7. SRI SHIVANANDA R.
GLPS LINGADEERAMALLASANDRA,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.23545/97)
8. SRI MALLAPPA THALAVAR,
GHPS NELAMAKANAHALLI,
CHANNAPATNA TALUK,
BANGALORE RURAL DISTRICT,
(EMPLOYMENT No.8848/97)
9. SRI BASAVARAJA MARAHATTI,
GLPS KACHARAKANAHALLI,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT,
(EMPLOYMENT No.22645/96)
10. SRI THABASAIAH HIREMATH,
GHPS INORA GOLLAHALLI,
KANAKAPURA TALUK,
4
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.23537/97)
11. SRI NISSAR AHMMED,
GHPS VIBHUTHIKERE,
RAMANAGARM TALUK,
BANGALORE RURAL DISTRICT,
NOW RAMANAGAR DISTRICT,
(EMPLOYMENT No.16432/97)
12. PINJAR RAJASAHEB,
GPLS E,DODDAKUNTANAHALLI,
RAMANAGARAM TALUK,
BANGALORE RURAL DISTRICT,
NOW RAMANAGAR DISTRICT.
(EMPLOYMENT No.16995/97)
13. SRI RAMJAN LONI,
GLPS E-MUTSANDRA,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.14660/95)
14. SRI DEVARAJ N,
GHPS D.HOSAHALLI,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.25156/96)
15. SRI MALLESHAPPA S.
GLPS KRISHNABOVIDODDI,
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT,
(EMPLOYMENT No.216252/94)
16. SRI THIPPESHAPPA B.K.
GLPS CHIKKANAHALLI,
CHANNAPATNA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.23250/94)
5
17. SIR SRINIVAS M.
GLPS CHIKKANAHALLI,
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT,
(EMPLOYMENT No.16251/94)
18. SRI ASHOK BIRADAR,
GLPS HEDAKANAHALLI,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.3453/95)
19.SRI KAMALAKARA,
GLPS SHANAPPANAHALLI,
DEVANAHALLI TALUK,
BANGALORE RURAL DISTRICT,
(EMPLOYMENT No.23627/94)
20. SRI DHARMANNA H. BAGALI,
GHPS CHWODANAHALLI,
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.23627/94)
21. SRI ASHWATHNARAYANA M,
GLPS KONDAPURA,
CHANNAPATNA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.16971/96)
22. SRI KRISHNAMURTHY HEGDE,
GLPS KITNAHALLI,
BANGALORE NORTH RANGE-1,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.678/95)
23. SRI MALLAPPA BIRADAR,
GLPS SOLIGSERE,
KANAKAPURA TALUK,
6
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.19647/97)
24. SMT.THARABAI PATIL,
GHPS DASARAHALLI,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.5007/96)
25. SMT. KASTURIBAI RAJAPUTH,
GNPS BOMMAVARA,
DEVANAHALLI TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.171/97)
26. SMT.KAVITHA PADAKI,
FATHER'S NAME NOT KNOWN,
GHPS SOMETHANAHALLI,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.8611/97)
27. SMT.MAHESHWARI N.M.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 41 YEARS,
GHPS HOROHALLI,
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.11303/96)
28. SMT. VARALAKSHMI B.S.
FATHER'S NAME NOT KNOWN,
AGED ABOUT 40 YEARS,
GHPS HORAHALLY,
DEVANAHALLI TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.11915/96)
29. SMT.LAKSHMI G.V.,
FATHER'S NAME NOT KNOWN,
7
AGED ABOUT 42 YEARS,
GHPS MARKET SQUARE,
DOADDABALLAPURA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.12241/96)
30. SMT.SUJATHA PUJAR,
FATHER'S NAME NOT KNOWN.
AGED ABOUT 43 YEARS,
GHPS MELEKOTE,
DOADDABALLAPUR TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.7996/96)
31. SMT.REKHA M.,
FATHER'S NAME NOT KNOWN,
GHPS KOLUR,
CHANNAPATNA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.10236/97)
32. SMT.ANTHONY MARY S.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 38 YEARS,
GHPS TAGALAVARA,
DODDABALLAPURA,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.7920/97)
33. SMT.MERY HILDA,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GLPS HARALALU,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.10779/97)
34. SMT.MUNIRATHNAMMA M.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 38 YEARS,
8
GGMS DEVANAHALLI,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.3703/97)
35. SMT.UMADEVI C.K.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 41 YEARS,
GHPS T.DASARAHALLI,
BANGALORE NORTH, RANGE-1,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.1664/95)
36. SMT.LAKSHMI K.S.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 42 YEARS,
GHPS MALLASANDRA,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.11214/94)
37. SMT.SALIMA BEGUM,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 42 YEARS,
GUHPS ISLAMPURA,
NELAMANGALA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.3472/94)
38. SMT.BHAGYA R.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS D.HOSAHALLI,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.981/97)
39. SMT.PRABHAVATHI HADAPAD,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS ARALALU,
9
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.4968/96)
40. SMT. LATHA RAMACHANDRA HEGDE,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
DODDAKALLASANDRA,
RANGE-2, BANGALORE SOUTH DISTRICT,
(EMPLOYMENT No.11158/95)
41. SMT. UMA S AGALAVADI,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS NELAVAGILI,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.8203/96)
42. SMT.VIJAYA B.R.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GLPS NAGANAHALLI,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.11271/97)
43. SMT.MANJULA H.V.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GLPS EAST - VIJAYAPURA,
DEVANAHALLI TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.11586/96)
44. SMT.GOUSIYA KHANAM,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GUHPS MAHABOOBNAGAR,
DEVANAHALLI TALUK,
10
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.11803/94)
45. SMT. MANGALA V.PRABHU,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GLPS MAHIMANAHALLI,
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.8390/94)
46. SMT.ASHALATHA V.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS BALYHAPPANAHALLI,
BANGALORE NORTH RANGE-3,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.10036/95)
47. SMT.SAVITHRI N.BHAT,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS GABBADI,
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.10970/95)
48. SMT. SUMA H,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS HONNENAHALLI,
NELAMANGALA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.12.58/95)
49. SMT. MANGALA K,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS BEERASANDRA,
DEVANAHALLI TALUK,
11
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.12309/95)
50. SMT. JAYASHRI,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS KEVERINAGAR,
BANGALORE SOUTH RANGE-2,
BANGALORE SOUTH TALUK.
51. SMT. VENKATALAKSHMI,
AGED ABOUT 39 YEARS,
GHPS MUDUGERE,
CHANNAPATNA TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.924/97)
52. SMT. HEMAVATHI NAIK,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS DODDAKANNAHALLI,
BANGALORE SOUTH RANGE-3,
BANGALORE SOUTH DISTRICT.
(EMPLOYMENT No.13385/94)
53. SMT. SUJAYA V.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS ANJANAPURA,
BANGALORE SOUTH RANGE-3,
BANGALORE SOUTH DISTRICT.
(EMPLOYMENT No.8383/96)
54. SMT. PREMA A.N.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS CHIKAMUDAVADI,
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT,
12
NOW, RAMANAGARA DISTRICT,
(EMPLOYMENT No.2542/97)
55. SRI NARASIMHARAJU K.,
FATHER' S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS BIRANAKUPPE,
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT,
NOW, RAMANAGARA DISTRICT.
(EMPLOYMENT No.5647/97)
56. SRI KRISHNAPPA M.D.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS NERALEHALLIDODDI,
KANAKAPURA TALUK,
BANGALORE RURAL DISTRICT,
NOW RAMANAGARA DISTRICT,
(EMPLOYMENT No.539/97)
57. SRI RAMACHANDRA BHAT,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS THIMMASANDRA,
RAMANAGARA TALUK,
BANGALORE RURAL DISTRICT,
NOW RAMANAGARA DISTRICT,
(EMPLOYMENT No.1990/95)
58. SRI DHORATHI DESOJA,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 39 YEARS,
GHPS HARISANDRA,
RAMANAGARA TALUK,
BANGALORE RURAL DISTRICT,
NOW RAMANAGARA DISTRICT,
(EMPLOYMENT No.12537/96)
13
59. SMT.PUSHPA,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 38 YEARS,
GHPS NARASANDRA,
MADADI TALUK,
BANGALORE RURAL DISTRICT,
(EMPLOYMENT No.14398/94)
60. SMT.RAJESHWARI P.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 38 YEARS,
GHPS MALLASANDRA,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.13135/94)
61. SMT.NAVALAMMA M.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 38 YEARS,
GHPS BETTAHALLI,
MAGADI TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.11739/94)
62. SMT.LEELA S.H.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 38 YEARS,
GHPS MAKANAHALLI,
HOSAKOTE TALUK,
BANGALORE RURAL DISTRICT.
(EMPLOYMENT No.8013/96)
63. SMT.SUDHA K.R.,
FATHER'S NAME NOT KNOWN,
AGED ABOUT 38 YEARS,
GHPS SEEGEHALLI,
BANGALORE RURAL DISTRICT,
(EMPLOYMENT No.9514/96) ...RESPONDENTS
(BY SMT. S.SUSHEELA, ADV.)
14
THIS WRIT PETITION IS FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA
PRAYING TO QUASH THE ORDER DATED 17.08.2011
PASSED ON APPLICATIONS No.5689-5695/2006 ON THE
FILE OF KARNATAKA ADMINISTRATIVE TRIBUNAL,
BANGALORE.
THIS PETITION COMING ON FOR ORDERS THIS
DAY, N KUMAR J., MADE THE FOLLOWING:
ORDER
The learned Counsel for the appellants is not willing to comply with the office objections today.
Hence, the appeal is dismissed.
Sd/-
JUDGE Sd/-
JUDGE JT/-