Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(1)(h) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017 (h)execution of its order and decisions under this Act without reference to any civil court;