Delhi High Court - Orders
Wind World Wind Resources Development ... vs Union Of India Through Secretary & Ors on 17 April, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru, Tushar Rao Gedela
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7209/2019, CM APPL. 47967/2019 & CM APPL.
47968/2019
WIND WORLD WIND RESOURCES DEVELOPMENT PVT LTD.
..... Petitioner
Through:
versus
UNION OF INDIA THROUGH SECRETARY & ORS.
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 17.04.2023
1. The present petition cannot be taken up today as the Regular Bench has not convened on account of absence of Hon'ble Justice Amit Mahajan.
2. List on 25.07.2023.
VIBHU BAKHRU, J TUSHAR RAO GEDELA, J APRIL 17, 2023/AT Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:19.04.2023