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Delhi High Court - Orders

Wind World Wind Resources Development ... vs Union Of India Through Secretary & Ors on 17 April, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru, Tushar Rao Gedela

                          $~26
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 7209/2019, CM APPL. 47967/2019 & CM APPL.
                               47968/2019
                               WIND WORLD WIND RESOURCES DEVELOPMENT PVT LTD.
                                                                        ..... Petitioner
                                              Through:

                                                  versus

                                UNION OF INDIA THROUGH SECRETARY & ORS.
                                                                      ..... Respondent
                                              Through:

                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                             ORDER

% 17.04.2023

1. The present petition cannot be taken up today as the Regular Bench has not convened on account of absence of Hon'ble Justice Amit Mahajan.

2. List on 25.07.2023.

VIBHU BAKHRU, J TUSHAR RAO GEDELA, J APRIL 17, 2023/AT Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:19.04.2023