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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1) in The Gopalpur Port Rules, 1987

(1)The master of any vessel arriving at the port with ammunition, explosives, or over 100 lb. (45 Kgs.) in weight of gun powder, on board a cargo, shall display a red flag 'B' of the International Code at the fore during day-time ; and between sunset and sunrise shall exhibit, when at anchor, a white light over three red lights hoisted in a vertical line one over the other not less than 3 (three) feet apart for such time as the ammunition, explosives or gunpowder may be on board within port limits.