Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(h) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (h)the classification of the Committees on the basis of their income for the purpose of fixing the grades of their Secretaries and other employees;
