Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Rohini Ews Flats Residents Welfare ... vs Varsha Joshi,North Delhi Municipal ... on 16 May, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~39
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CONT.CAS(C) 475/2019
                                                      ROHINI EWS FLATS RESIDENTS WELFARE ASSOCIATION &
                                                      ORS                                ..... Petitioners
                                                                   Through: Mr. Abhishek Gupta, Advocate
                                                                            (through VC)

                                                                                         versus

                                                      VARSHA JOSHI,NORTH DELHI MUNICIPAL CORPORATION &
                                                      ORS                                 .....Respondents

                                                                                         Through:                Mr. Lalltaksh Joshi, Advocate for
                                                                                                                 Respondent, Delhi Police
                                                                                                                 Mr. Siddhant Nath with Chief
                                                                                                                 Licensing Officer Rohini Zone

                                          CORAM:
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER
                                          %                                              16.05.2023

                                                      It is already 04:45 pm.
                                                      No time left.
                                                      List on 11.07.2023.

                                                                                                                                    BY ORDER


                                                                                                                                COURT MASTER
                                          MAY 16, 2023/rk




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 09:22:41