Delhi High Court - Orders
Rohini Ews Flats Residents Welfare ... vs Varsha Joshi,North Delhi Municipal ... on 16 May, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 475/2019
ROHINI EWS FLATS RESIDENTS WELFARE ASSOCIATION &
ORS ..... Petitioners
Through: Mr. Abhishek Gupta, Advocate
(through VC)
versus
VARSHA JOSHI,NORTH DELHI MUNICIPAL CORPORATION &
ORS .....Respondents
Through: Mr. Lalltaksh Joshi, Advocate for
Respondent, Delhi Police
Mr. Siddhant Nath with Chief
Licensing Officer Rohini Zone
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 16.05.2023
It is already 04:45 pm.
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List on 11.07.2023.
BY ORDER
COURT MASTER
MAY 16, 2023/rk
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