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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(1) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(1)The Committee may constitute a panel of Assistants comprising of law students, members of the law faculty and other persons volunteering to give aid and advice even though such persons are not qualified to practice in the Court of Law or under the Advocate's Act, 1961.