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Supreme Court - Daily Orders

Delhi Development Authority vs Anil Kumar Jain (Dead) on 1 September, 2023

Author: Sanjay Kumar

Bench: Sanjay Kumar

     ITEM NO.1704                                 COURT NO.6                 SECTION XIV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)...@ Diary No(s). 21380/2019

     DELHI DEVELOPMENT AUTHORITY                                            Petitioner(s)

                                                       VERSUS

     ANIL KUMAR JAIN & ORS.                                                 Respondent(s)

     (IA No. 190551/2022 - INTERVENTION/IMPLEADMENT)

     ]
     Date : 01-09-2023 This matter was called on for hearing today.


     CORAM :
              HON'BLE MR. JUSTICE SANJAY KUMAR
                                 [IN CHAMBERS]
     For Petitioner(s)
                         Mr. Nitin Mishra, AOR
                         Mr. Ishaan Sharma, Adv.

     For Respondent(s)
                                        Mrs.     Balvinder Kaur Brar, AOR

                                        Ms. Sujeeta Srivastava, AOR

                                        Mr. Sanjay Jha,Adv.
                                        Mr. Abhisth Kumar, AOR

                               UPON hearing the counsel, the Court made the following
                                                  O R D E R

1. Mr. Nitin Mishra, learned counsel, appearing for the petitioner, states that a separate application for impleadment of the legal heirs of Respondent No.1 was filed in the Registry today.

2. He seeks time to file a reply to IA No. 190551/2022, filed by the brother of the deceased-respondent, seeking to be brought on record.

Signature Not Verified

3. Digitally signed by Narendra Prasad Date: 2023.09.04 List after four weeks.

16:53:43 IST Reason:

(NARENDRA PRASAD) (RAVINDER KUMAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)