Supreme Court - Daily Orders
Delhi Development Authority vs Anil Kumar Jain (Dead) on 1 September, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1704 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)...@ Diary No(s). 21380/2019
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
ANIL KUMAR JAIN & ORS. Respondent(s)
(IA No. 190551/2022 - INTERVENTION/IMPLEADMENT)
]
Date : 01-09-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
[IN CHAMBERS]
For Petitioner(s)
Mr. Nitin Mishra, AOR
Mr. Ishaan Sharma, Adv.
For Respondent(s)
Mrs. Balvinder Kaur Brar, AOR
Ms. Sujeeta Srivastava, AOR
Mr. Sanjay Jha,Adv.
Mr. Abhisth Kumar, AOR
UPON hearing the counsel, the Court made the following
O R D E R
1. Mr. Nitin Mishra, learned counsel, appearing for the petitioner, states that a separate application for impleadment of the legal heirs of Respondent No.1 was filed in the Registry today.
2. He seeks time to file a reply to IA No. 190551/2022, filed by the brother of the deceased-respondent, seeking to be brought on record.
Signature Not Verified
3. Digitally signed by Narendra Prasad Date: 2023.09.04 List after four weeks.
16:53:43 IST Reason:
(NARENDRA PRASAD) (RAVINDER KUMAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)