Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 5] [Entire Act] Union of India - Subsection Section 5(3) in The Cinematograph Act, 1952 (3)The Board may consult in such manner as may be prescribed, any advisory panel in respect of any film for which an application for a certificate has been made.
