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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(c) in Maharashtra Fire Prevention and Life Safety Measures Act, 2006

(c)break into or through, or pull down, any premises, for the passage of hose or appliances or cause them to be broken into or through, or pulled down doing as little damage as possible for the purpose of extinguishing fire: