Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(8)] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(8)(ii) in First Statutes of the University of Udaipur (ii)If the candidate or his proposer or his seconder owns any money to the University on the date of publication of the final electoral rolls; and