Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 669] [Entire Act] Bengal Presidency - Subsection Section 669(v) in Police Regulations, Bengal , 1943 (v)In estimating the strength, of a guard to be supplied to a private person, a Superintendent shall have regard to the question of providing its relief.
