Punjab-Haryana High Court
Randhir Singh And Another vs Raj Kumar And Others on 9 February, 2015
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
CR-6936-2014
Date of decision: 9.2.2015
Randhir and another
..... Petitioners
Versus
Raj Kumar and others
..... Respondents
CORAM: HON'BLE MR. JUSTICE R.P. NAGRATH
PRESENT: Mr. Naveen Dahiya, Advocate for
Mr. Shalender Mohan, Advocate for the petitioners.
R.P. NAGRATH, J. (ORAL)
Learned counsel for the petitioners withdraws the instant petition.
Dismissed as withdrawn.
February 9, 2015 ( R.P. NAGRATH )
rishu JUDGE
RISHU KATARIA
2015.02.09 16:25
I attest to the accuracy and
authenticity of this document