Section 26A in The Chhattisgarh Co-operative Societies Rules, 1962
26A. [ Borrowing by a member on entire holding in a district. [Added by notification No. F-5-4-88-XV-1, dated 28-6-88.]
- If a member has an agricultural holding in the area of operation of more than one society in a district, he shall be eligible to get loan on his entire holdings from anyone of the societies of which he is a member.]
