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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)Subject to the provisions of sub-section (1), seats shall be reserved for thereservation categories in accordance with the reservation policy existing in the State, fromtime to time.