Delhi High Court - Orders
Sulphur Mills Limited vs Dharmaj Crop Guard Limited & Anr on 13 January, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1(OS), 3(OS) to 7(OS)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1225/2018 and CC(COMM) 9/2019, I.A. 654/2023
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Mr. Hari
Subramanium, Ms. Mamta Jha, Mr.
Sanuj Das, Mr. Siddhant Sharma &
Ms. Surbhi Nautiyal, Advocates.
(M:9811558400)
versus
DHARMAJ CROP GUARD LIMITED & ANR. ..... Defendants
Through: Ms. Rajeshwari H. and Ms. Swapnil
Gaur, Advocates for D-1 & 3.
(M:9897905254)
Ms. Vindhya S. Mani, Ms. Justina
Mathew & Ms. Vaishali Joshi,
Advocates for D-1. (M:8754405209)
Mr. Ajay Amitabh Suman, Advocate
for D-2. (M:9990389539)
3(OS) WITH
+ CS(COMM) 525/2021 and I.A. 15315/2021, 655/2023
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Mr. Hari
Subramanium, Ms. Mamta Jha, Mr.
Sanuj Das, Mr. Siddhant Sharma &
Ms. Surbhi Nautiyal, Advocates.
versus
DAYAL FERTILIZERS PVT. LIMITED AND ORS. ..... Defendants
Through: Ms. Sugandh Shahi & Ms. Swapnil
Gaur, Advocates for D-1&3.
Mr. S.K. Bansal & Mr. Ajay Amitabh
Suman, Advocates for D-2
4(OS) WITH
+ CS(COMM) 564/2021 and I.A. 14641/2021, 659/2023
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Mr. Hari
Subramanium, Ms. Mamta Jha, Mr.
Sanuj Das, Mr. Siddhant Sharma &
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:17.01.2023
12:44:49
Ms. Surbhi Nautiyal, Advocates.
versus
SULPHUR CROP CARE PVT. LTD. & ORS. ..... Defendants
Through: Mr. J. Sai Deepak and Mr. Ankur
Vyas, Advocates for D-1 (M-
8690011102)
Ms. Aastha Mehta & Ms. Prerana
Mohapatra, Advocates for D-2 (M-
7042082163)
5(OS) WITH
+ CS(COMM) 621/2021 and I.A. 15971/2021, 667/2023
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Mr. Hari
Subramanium, Ms. Mamta Jha, Mr.
Sanuj Das, Mr. Siddhant Sharma &
Ms. Surbhi Nautiyal, Advocates.
versus
MOTI INSECTICIDES PVT. LTD. ..... Defendant
Through: Ms. Rajeshwari H. and Ms. Swapnil
Gaur, Advocates.
Ms. Sugandh Shahi & Ms. Swapnil
Gaur, Advocates.
6(OS) WITH
+ CS(COMM) 627/2021 and I.A. 16098/2021, 10877/2022,
661/2023
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Mr. Hari
Subramanium, Ms. Mamta Jha, Mr.
Sanuj Das, Mr. Siddhant Sharma &
Ms. Surbhi Nautiyal, Advocates.
versus
CROP CHEMICALS INDIA LTD. ..... Defendant
Through: Ms. Rajeshwari H. and Ms. Swapnil
Gaur, Advocates.
Ms. Sugandh Shahi & Ms. Swapnil
Gaur, Advocates.
7(OS) AND
+ CS(COMM) 344/2022 and I.A. 8074/2022, 17754/2022,
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:17.01.2023
12:44:49
17786/2022, 660/2023
SULPHUR MILLS LIMITED ..... Plaintiff
Through: Mr. Hemant Singh, Mr. Hari
Subramanium, Ms. Mamta Jha, Mr.
Sanuj Das, Mr. Siddhant Sharma &
Ms. Surbhi Nautiyal, Advocates.
versus
SHREE RAM AGRO INDIA & ORS. ..... Defendants
Through: Ms. Rajeshwari H. and Ms. Swapnil
Gaur, Advocates.
Ms. Sugandh Shahi & Ms. Swapnil
Gaur, Advocates. (M-8130868355)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 13.01.2023
1. This hearing has been done through hybrid mode.
2. List before the Roster Bench on 27th January, 2023.
3. Interim orders to continue. These shall not be treated as part-heard matters.
PRATHIBA M. SINGH, J.
JANUARY 13, 2023/dk Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:17.01.2023 12:44:49