(2)It extends to the whole of India except [the territories which, immediately before the 1st November, 1956, were comprised in Part B States] [ Substituted by the Adaptation of Laws (No. 2) Order, 1956.]. [*] [ The word " and" at the end of sub-Section (2) and sub-Section (3) repealed by Act 10 of 1914.][* * *] [The word " and" at the end of sub-Section (2) and sub-Section (3) repealed by Act 10 of 1914. ]
