Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 225] [Entire Act] State of Punjab - Subsection Section 225(2) in Punjab Jail Manual, 1996 (2)A record shall be kept showing the position of each warder on the Board on the first of each quarter, so that if the slips by accident or otherwise get dislodged, it may be possible to replace them.
