Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 14] [Entire Act] Union of India - Subsection Section 14(2) in The Contract Labour (Regulation and Abolition) Act, 1970 (2)Subject to any rules that may be made in this behalf, the licensing officer may vary or amend a licence granted under section 12.
