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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(3) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(3)The council may, if satisfied with such reasons, order restoration of the name of such person in the register. The name of such person shall thereupon be re-entered in the Register.