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[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(xxia) in The West Bengal Primary Education Act, 1973

(xxia)[ "teacher" means a person who holds a teaching post in a primary school or in a [Primary Teachers Training Institute] [Clause (xxia) inserted by W.B. Act 47 of 1983.] on a regular and whole-time basis and is paid [wholly] [Word substituted for the words 'either wholly or in part' by W.B. Act 10 of 1999.] from the funds under the control of the State Government in the Education Department;]