Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 774 in Criminal Courts - Rules and Orders 774. Every licensed petition-writer shall maintain a register in Form B annexed to these rules and shall enter therein every petition written by him, and shall produce the register for the inspection of any judicial officer, when required to do so.
