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Supreme Court - Daily Orders

Ram Swarup vs The State Of Rajasthan on 23 March, 2015

     ITEM NO.43                         REGISTRAR COURT. 2              SECTION II

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR M K HANJURA

     Criminal Appeal                No(s).   428/2014

     RAM SWARUP                                                       Appellant(s)

                                                    VERSUS

     STATE OF RAJASTHAN                                               Respondent(s)




     Date : 23/03/2015 This appeal was called on for hearing today.


     For Appellant(s)                   Mr. Delpreet Singh,Adv.
                                        Mr. Jayant Kumar Mehta,Adv.


     For Respondent(s)                  Mr. Rahul Verma,Adv.
                                        Mr. Milind Kumar,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report indicates that the Learned counsel for the parties have failed to file the additional documents within the period stipulated under the order dated 14.1.2015 of this Court. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.

(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.03.24 11:15:02 CET Reason: