Supreme Court - Daily Orders
Ram Swarup vs The State Of Rajasthan on 23 March, 2015
ITEM NO.43 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Criminal Appeal No(s). 428/2014
RAM SWARUP Appellant(s)
VERSUS
STATE OF RAJASTHAN Respondent(s)
Date : 23/03/2015 This appeal was called on for hearing today.
For Appellant(s) Mr. Delpreet Singh,Adv.
Mr. Jayant Kumar Mehta,Adv.
For Respondent(s) Mr. Rahul Verma,Adv.
Mr. Milind Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Learned counsel for the parties have failed to file the additional documents within the period stipulated under the order dated 14.1.2015 of this Court. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.03.24 11:15:02 CET Reason: