Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 304(8)] [Section 304] [Entire Act]

State of Chattisgarh - Subsection

Section 304(8)(b) in High Court of Chhattisgarh Rules, 2005

(b)the arbitrator, if any, already appointed by the parties to the arbitration agreement;