Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(10)] [Section 46] [Entire Act]

State of Assam - Subsection

Section 46(10)(a) in Assam General Sales Tax Act, 1993

(a)If the tax directed to be paid or the security directed to be furnished under sub-section (5) is not paid or furnished, or