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State of Punjab - Section

Section 32 in Punjab Urban Planning and Development Building Rules, 2018

32. Structural design.

- Structural design of all buildings shall be as per Part 6- Structural Design of the National Building Code of India, 2016. For requirements regarding construction (including management and safety), reference shall be made to Part 7- Construction Management, Practices and Safety of the National Building Code of India, 2016.