Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 63 in The Orissa Zilla Parishad (Conduct of Business) Rules, 1996

63. Point of order.

- Any member may, at any time, raise a point of order for the decision of the presiding member but in doing so shall confine himself solely to stating the point.