Allahabad High Court
State Of U.P. vs Veer Pal & 6 Others on 10 February, 2020
Bench: Anil Kumar, Virendra Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- CRIMINAL APPEAL No. - 1334 of 2019 Appellant :- State of U.P. Respondent :- Veer Pal & 6 Others Counsel for Appellant :- Govt. Advocate Counsel for Respondent :- Arunendra Nath Mishra,Mohd.Yusuf Ansari,Rushida Farheen Hon'ble Anil Kumar,J.
Hon'ble Virendra Kumar Srivastava,J.
On the illness slip of Mohd. Yusuf Ansari, learned counsel for the respondent, the matter is adjourned for the day.
List after two weeks.
Order Date :- 10.2.2020 P.S