Supreme Court - Daily Orders
Yogendra Kumar Kapooria vs The State Of Rajasthan on 5 October, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.40 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1171/2018
YOGENDRA KUMAR KAPOORIA & ORS. Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN & ORS. Respondent(s)
(WITH IA No.138192/2018-STAY APPLICATION and IA No.138193/2018-
EXEMPTION FROM FILING O.T.)
Date : 05-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Nikhil Singhvi, Adv.
Ms. Nikita Pandey, Adv.
Mr. Abhishek Gupta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw the writ petition with liberty to approach the High Court for appropriate relief. Leave and liberty granted.
The writ petition is dismissed as withdrawn.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.10.05
17:06:04 IST
Reason: