Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Manipur - Subsection Section 2(k) in Manipur Delegation of Financial Powers Rules, 1995 (k)"Pay" means amount drawn monthly by a Government servant as defined in Fundamental Rules 9 (21) (a) (i);
