Section 27(3) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004
(3)On cessation of registration of an Association under sub-section (1), the property of the association shall, subject to the bye-laws 0 the association, continue to vest in such persons or body of persons in whom the property vested immediately prior to the commencement of this Ordinance.Chapter - VIII Rights and Obligations of Sports Associations
