Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Maharashtra - Subsection Section 7(ii) in The Maharashtra Infrastructure Development Enabling Authority Act, 2018 (ii)such Person fails to furnish the appropriate information or documents or the clarifications sought by the Authority, within the time communicated to it; or
