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[Cites 0, Cited by 0] [Section 38(6)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(6)(d) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(d)
(i)Where family pension is payable to more widows than one, the family pension shall be paid to the widows in equal shares.
(ii)On the death of a widow, her share of the family pension shall become payable to her eligible child: